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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5)(a) in Coal Blocks Allocation Rules, 2017

(a)Electronic auction. - The process of auction of coal blocks shall be conducted through electronic auction, in accordance with the Act, these rules, the tender document and orders issued by the Central Government, if any.