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State of Odisha - Section

Section 39 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

39.

(1)Every person holding a licence in Form OP I shall maintain in Form E monthly accounts of the quantities of opium purchased and used and of the balance held in stock by him.
(2)Every person holding a licence in Form OP II shall maintain in Form F daily accounts of quantities of opium purchased and used by him.Chapter-III Ganja