Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 11 August, 2017
Bench: Arun Mishra, Amitava Roy
ITEM NO.38 + 57 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.38 :
Petition(s) for Special Leave to Appeal (C) No(s).19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No.211/2017 passed by the High Court Of M.P. At Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T.)
ITEM NO. 57 :
SLP(C)Nos.19688-19689/2017
(With appln.(s) for exemption from filing O.T.0
Date : 11-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Atmaram N.S. Nadkarni, ASG.
Mr. Harsh Pathak, Adv.
Mr. Farrukh Rasheed, AOR
Mr. Siddhartha Shukla, Adv.
Mr. Mohit Choubey, Adv.
Ms. S. Mahajan, Adv.
For Respondent(s)/ Mr. N.K. Mody, Sr. Adv.
No.1 Caveator Mr. Ankur Mody, Adv.
Mr. Lav Kumar Agrawal, Adv.
Mr. Keshav Ranjan, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C)No 19670/2017 : Signature Not Verified
List after four weeks.Digitally signed by BALA PARVATHI Date: 2017.08.19 13:11:55 IST Reason: 1 -2-
SLP(C)Nos.19688-19689/2017 :
Issue notice returnable in four weeks.
Mr. Keshav Ranjan accepts notice for Respondent Nos.1 and 3 in SLP(C)No.19688/2017 and Respondent No.1 in SLP(C)No.19689/2017.
Interim stay in the meantime.
(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER 2