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State of Kerala - Section

Section 44 in Kerala Highway Protection Act, 1999

44. Police officers to assist highway authorities.

- Every police officer shall forthwith furnish information to the nearest highway authority, or to the nearest, officer subordinate to the highway authority, of any offence coming to his knowledge which has been committed against this Act or the rules made thereunder and shall be bound to assist the highway authority and its officers and servants in the exercise of their lawful authority.