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State of Rajasthan - Section

Section 66 in Rajasthan Registration Rules, 1955 Volume II

66. Annual Returns by the Sub-Registrars to the District Registrars.

- Every Sub-Registrar shall prepare as soon as possible after the close of the year, a statement in Form No. 3 given in Appendix III and submit the same of the District Registrar not later than the 10th of January.