Central Administrative Tribunal - Ernakulam
N R Prabhu vs C Viswanath, Secy,D/O Pension &Amp Pw ... on 26 August, 2020
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CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
Contempt Petition (C) No. 180/00018/2017
in OA No. 180/00021/2015
Wednesday, this the 26th day of August, 2020
CORAM:
Hon'ble Mr. P. Madhavan, Judicial Member
Hon'ble Mr. K.V. Eapen, Administrative Member
N.R. Prabhu, retired Accountant Member of Income Tax
Appellate Tribunal, XL/1670, Pulleppady Cross Road,
Kochi - 682 018. ..... Petitioner
(By Advocate : Mr. Christopher Abraham - Not present)
Versus
1. Shri C. Viswanath, Secretary, Department of Pension & Pensioner's
Welfare, Ministry of Personnel, Public Grievances and Pensions,
3rd Floor, Lok Nayak Bhavan, Khan Market, New Delhi - 110 003.
2. Shri Anil Kumar, Senior Accounts Officer (Legal Cell),
Central Pension Accounting Office, Trikoot-II, Bhikaji Cama Place,
New Delhi - 110 066.
3. Shri Krishnan Gopal, Senior Accounts Officer (Legal Affairs),
Department of Legal Affairs, Ministry of Law, Justice and Corporate
Affairs, "B" Wing, IV Floor, Janpath Bhawan, Janpath,
New Delhi - 110 012. .... Respondents
(By Advocate : Mr. N. Anilkumar, SCGSC)
This Contempt Petition having been heard on 26.08.2020 through
video conferencing, the Tribunal on the same day delivered the following:
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O R D E R (Oral)
Hon'ble Mr. P. Madhavan, Judicial Member -
Heard the Advocate appearing for the respondents through video conferencing. Petitioner's counsel not present.
2. Learned counsel for the contempt respondents submitted that the OP (CAT) No. 198/2017 filed by the respondents was allowed and there is no purpose in continuing the Contempt Petition. Therefore, the Contempt Petition is closed. Notice discharged.
(K.V. EAPEN) (P. MADHAVAN)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
"SA"
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Contempt Petition (C) No. 180/00018/2017 in OA No. 180/00021/2015 Petitioners' Annexures Annexure P1 - True copy of the order in OA 180/21/15 dt.
29/07/2016 of the Hon'ble CAT, Ernakulam. Respondents' Annexure Nil
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