Section 96 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
96. Transmission of appeal.
- (i) The authority which made the order appealed against shall, without any avoidable delay, transmit to the appellate authority every appeal which is not withheld, together with its comments thereon and the relevant records.(ii)The authority to which the appeal lies may direct transmission to it of any appeal withheld under rule 95 and thereupon such appeal shall be transmitted to the authority withholding the appeal and the relevant records.
