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State of Tamilnadu - Section

Section 10 in Tamil Nadu Village Panchayats (Transfer of Irrigation Functions To Village Panchayats and Panchayat Union Councils) Rules, 1999

10. Prohibition of excavation of earth.

- The village panchayat or panchayat union council, as the case may, be, shall not excavate or allow any person to excavate earth at any time for any purpose within ten meters or five times the height of the bund whichever is more or either of the bund of the irrigation work.