Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(3) in Kerala Cooperative Societies Act, 1969

(3)The [administrator or administrative committee] [Substituted 'committee or administrator or administrators' by Kerala Act No. 22 of 2013, dated 25.4.2013.] shall arrange for the constitution of a new committee or for the entering upon office of the new committee, as the case may be.