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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2) in The Environment (Protection) Rules, 1986

(2)48 by 31st December, 1998 (except in the refineries- Digboi, Gauhati and Bongaigaon Refineries Petrochemicals Ltd.).