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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(2)In cases where offence is committed after sunset and before sunrise, after preparation for resistance to lawful authority or where the offender has been previously convicted of a like offence, the penalty to be inflicted shall be double of those mentioned in sub-rule (1) above.