Bombay High Court
Tamanna Daryappa Wadda,Decd. His ... vs 1. Shri Tamma Basappa Bhirde And Ors on 6 December, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION SECOND APPEAL NO. 270 OF 2009 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 6/12/2018 None present 4 weeks time excluding Christmas Vacation is granted to carry out necessary amendments regarding legal heirs of deceased R.No. 1 failing which S.A. shall stand abated against deceased R.No. 1, without further reference to the Court.
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