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State of Madhya Pradesh - Section

Section 102 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

102. Prohibition against obstruction of member etc. of Panchayats.

- Any person obstructing any member, office-bearer or servant of a Panchayat or any person with whom a contract has been entered into by or on behalf of a Panchayat in the discharge of his duties or anything shall on conviction be punished with a line which shall extend to two hundred fifty rupees.