Section 4(2)(e) in The Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006

[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

(e)the free informed consent of the Gram Sabhas in the areas concerned to the proposed resettlement and to the package has been obtained in writing;

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