Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 20 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969 20. Repairs to boundary and survey marks. - The repairs to boundary and survey marks for which the Government is responsible shall be made by the Revenue Inspector at Government cost.
