Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in The Fertilizer (Control) Order, 1985

(4)No Certificate of Manufacture shall be granted in respect of any mixture of fertilizers or [* * *] [Omitted by S.O. 354(E), dated 3rd June, 1993.] which does not conform to the standards set out in the notification referred in sub - clause (1) or (2) ;