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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(c) in Srinagar and Jammu Cluster Universities Act, 2016

(c)"Affiliated College" means an institution imparting instruction for the Bachelor's Degree, Integrated Honours and Postgraduate courses recognised by the Cluster University concerned in accordance with the provisions of this Act and the Statutes ;