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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(2) in Mizoram Police Act, 2011

(2)Additional, Joint, Deputy and Assistant Commissioners of Police : The Government may divide the area specified in Section 59 into convenient territorial units and appropriate special units, and appoint one or more Additional, Joint, Deputy and Assistant Commissioners to assist the Commissioner of Police in the discharge of his duties.