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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(s) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(s)the rates of Development Charges and the manner in which an application for assessment of the Development Charge may be made;