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Supreme Court - Daily Orders

Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 29 August, 2023

     ITEM NO.22                           REGISTRAR COURT. 1              SECTION IX

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

                                     Transfer Petition(s)(Civil)     No(s).    1605/2021

     SUJITHA SUCHEEDRAN                                                        Petitioner(s)

                                                          VERSUS

     SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI                           Respondent(s)

     (FOR SERVICE COMPLIANCE )

     Date : 29-08-2023 This petition was called on for hearing today.



     For Petitioner(s)

                                          Ms. Yogamaya M G, Adv.
                                           Mr Babin Tanthikkad, Adv.
                                          Mr. Biju P Raman, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on the sole respondent but none has entered appearance.

Registry to process the matter for listing before the Hon'ble Court as per rules.

H. SHASHIDHARA SHETTY Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2023.09.01 16:01:49 IST Reason: