Supreme Court - Daily Orders
Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 29 August, 2023
ITEM NO.22 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Transfer Petition(s)(Civil) No(s). 1605/2021
SUJITHA SUCHEEDRAN Petitioner(s)
VERSUS
SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI Respondent(s)
(FOR SERVICE COMPLIANCE )
Date : 29-08-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Yogamaya M G, Adv.
Mr Babin Tanthikkad, Adv.
Mr. Biju P Raman, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
H. SHASHIDHARA SHETTY Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2023.09.01 16:01:49 IST Reason: