Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(2) in Punjab State Veterinary Council Rules, 1997 (2)The President of the Punjab Council may, in the course of a business meeting of said Council, decide the date for the next meeting out of the months mentioned in sub-rule (1).
