Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 54 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 54. Act not to apply to institutions established or maintained by the Government. - Nothing contained in this Chapter shall apply to an institution for persons with disabilities established or maintained by the Government.
