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Union of India - Section

Section 143 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

143. Well location and well path .-(1) Well location and well path shall be chosen on the basis of well parameters of importance, including occurrence of shallow gas, other hydrocarbon bearing formation layers and distances to adjacent wells and it shall be possible to drill a relief well from two alternative locations.

(2)The well path shall be known at all times.