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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

Madras Presidency - Subsection

Section 212(1)(b) in Madras Estates Land Act, 1908

(b)resists a distraint duly made under this Act, or forcibly or clandestinely removes any produce duly distrained under this Act or makes a fraudulent conveyance of property to prevent distress for arrears; or