Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(4) in The Jammu and Kashmir Electricity (Duty) Act, 1963 (4)[ Omitted.] [Sub-section (4) omitted by Act XXIX of 1968 for 'two naya-paisa'.]
