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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Daman and Diu - Subsection

Section 5(3) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(3)If on making the inquiry referred to in sub-section (1) the Court is not satisfied that the person was found begging, it shall order that such person be released forthwith.