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Gauhati High Court

Smt Anowara Begum vs Forest And Environment Department G on 18 August, 2025

                                                                         Page No.# 1/4

GAHC010273902024




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/4053/2024

            SMT ANOWARA BEGUM
            W/O SYED IMRAN HUSSAIN, R/O MATHURA NAGAR, BHASKARJYOTI
            PATH, DISPUR, GUWAHATI-6, KAMRUP(M), ASSAM



            VERSUS

            FOREST AND ENVIRONMENT DEPARTMENT G
            GOVERNMENT OF MEGHALAYA, SHILLONG-793001, REPRESENTED BY
            THE SECRETARY TO THE GOVERNMENT OF MEGHALAYA, FOREST AND
            ENVIRONMENT DEPARTMENT



Advocate for the Petitioner   : MR D MONDAL,

Advocate for the Respondent : MR. M MORE,


            Linked Case : MACApp./321/2021

            FOREST AND ENVIRONMENT DEPARTMENT
            GOVERNMENT OF MEGHALAYA
            SHILLONG-793001
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
            MEGHALAYA
            FOREST AND ENVIRONMENT DEPARTMENT


             VERSUS

            SMT ANOWARA BEGUM AND 4 ORS
            W/O SYED IMRAN HUSSAIN
                                                            Page No.# 2/4

R/O MATHURA NAGAR
BHASKARJYOTI PATH
DISPUR
GUWAHATI-6
KAMRUP(M)
ASSAM

2:SYED IMRAN HUSSAIN
S/O LATE SYED IMRAN HUSSAIN
 R/O MATHURA NAGAR
 BHASKARJYOTI PATH
 DISPUR
 GUWAHATI-6
 KAMRUP(M)
ASSAM

3:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
FOREST COLONY
P.O.-POLO
P.S.-POLO BAZAR
EAST KHASI HILLS DISTRICT
MEGHALAYA

4:MD. JAHERUL ISLAM
S/O MD. TAZER ALI
VILL- JAGRA
P.S.-BELSOR
DIST- NALABRI
ASSAM

 5:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
REPRESENTED BY BRANCH MANAGER
 BRANCH OFFICE OPP. BORA SERVICE
 G.S. ROAD
 GUWAHATI-5.
 ------------
Advocate for : MR. M MORE
Advocate for : MR D MONDAL (R-1) appearing for SMT ANOWARA BEGUM AND
4 ORS


Linked Case : MACApp./23/2019

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
                                                    Page No.# 3/4

PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005


VERSUS

SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005

2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR

BHASKARJYOTI PATH
P.S DISPUR
 DISTRICT-KAMRUP
ASSAM PINCONE 781005

3:FOREST DEPTT.

GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001

4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001

5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
                                                                      Page No.# 4/4

           P.S. BELSOR
           DIST. NALBARI
           PIN 781304
           ASSAM.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
           ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                     ORDER

Date : 18.08.2024 As prayed for list this before appropriate Bench.

List it on 22.08.2025 JUDGE Comparing Assistant