Supreme Court - Daily Orders
Union Of India vs Pankaj Kumar Sharma on 26 October, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.31 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18878/2015
(Arising out of impugned final judgment and order dated 19/12/2014
in WPC No. 9008/2014 passed by the High Court Of Delhi At New
Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
PANKAJ KUMAR SHARMA Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 26/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Shreekant N. Terdal,Adv.
Ms. Vimla Sinha,Adv.
Ms. Manita Verma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.10.26 16:53:06 IST Reason: