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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(2)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(iii)the salaries and allowances, loans and advances, and other conditions of service of officers and other employees of the Board and of the Marketing Committee.