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Supreme Court - Daily Orders

Imperia Structures Limited vs Pankaj Bedi on 30 September, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi

     ITEM NO.10                Court 2 (Video Conferencing)              SECTION XVII-A

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 2481/2020

     (Arising out of impugned final judgment and order dated 12-03-2019
     in CC No. 1961/2017 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     IMPERIA STRUCTURES LIMITED & ORS.                                 Petitioner(s)

                                                 VERSUS

     PANKAJ BEDI & ANR.                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.17530/2020-EX-PARTE STAY and IA
     No.17529/2020-CONDONATION OF DELAY IN FILING APPEAL and IA
     No.18207/2020-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     WITH
     Diary No(s). 9110/2020 (XVII-A)
     (IA No. 72251/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 30-09-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)             Mr. Gautam Talukdar, AOR

     For Respondent(s)             Mr. Anuj Bedi, Adv.
                                   Mr. Suvidutt M.S., AOR
                                   Mr. Shailesh Sharma, Adv.
                                   Mrs. Anu B., Adv.
                                   Ms. Vijayalakshmi Raju, Adv.
                                    Mrs. Dhanya C., Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Digitally signed by The matter is adjourned to Indu Marwah Date: 2021.10.01 25.11.2021.

19:39:21 IST Reason:

(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER