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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(3)Every meeting of the Committee shall be presided over by the Chairman and in his absence by the Convenor. If both the Chairman and the Convenor are absent, the members present shall elect one of the members present as the Chairman and hold the meeting.