Delhi High Court - Orders
Him Bio Agro vs Sulphur Mills Limited & Anr on 19 April, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 85/2022 & CM APPL. 18677-18681/2022
HIM BIO AGRO ..... Appellant
Represented by: Mr. Parag Tripathi, Sr. Adv. with Mr.
S.K. Bansal, Mr. Ajay Amitabh
Suman, Adv.
versus
SULPHUR MILLS LIMITED & ANR. ..... Respondent
Represented by: Mr. Sandeep Sethi, Sr. Adv. with Ms.
Mamta Rani Jha, Mr. Siddhant
Sharma, Advs. for R-1.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 19.04.2022
1. List this appeal before another Bench of which Mukta Gupta, J. is not a member, subject to orders of Hon'ble the Acting Chief Justice on 22 nd April, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J. APRIL 19, 2022 'ga' Signature Not Verified Digitally Signed FAO(OS) (COMM) 85/2022 Page 1 of 1 By:VANDANA Signing Date:25.04.2022 10:37:15