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Delhi High Court - Orders

Him Bio Agro vs Sulphur Mills Limited & Anr on 19 April, 2022

Author: Mukta Gupta

Bench: Mukta Gupta, Neena Bansal Krishna

                          $~37
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     FAO(OS) (COMM) 85/2022 & CM APPL. 18677-18681/2022
                                HIM BIO AGRO                                 ..... Appellant
                                          Represented by: Mr. Parag Tripathi, Sr. Adv. with Mr.
                                                          S.K. Bansal, Mr. Ajay Amitabh
                                                          Suman, Adv.
                                               versus

                                SULPHUR MILLS LIMITED & ANR.              ..... Respondent
                                        Represented by: Mr. Sandeep Sethi, Sr. Adv. with Ms.
                                                        Mamta Rani Jha, Mr. Siddhant
                                                        Sharma, Advs. for R-1.

                                CORAM:
                                HON'BLE MS. JUSTICE MUKTA GUPTA
                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                   ORDER

% 19.04.2022

1. List this appeal before another Bench of which Mukta Gupta, J. is not a member, subject to orders of Hon'ble the Acting Chief Justice on 22 nd April, 2022.

2. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

NEENA BANSAL KRISHNA, J. APRIL 19, 2022 'ga' Signature Not Verified Digitally Signed FAO(OS) (COMM) 85/2022 Page 1 of 1 By:VANDANA Signing Date:25.04.2022 10:37:15