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State of Himachal Pradesh - Section

Section 6 in Himachal Pradesh State Commission For Women Act, 1996

6. Salaries, honoraria and allowances to be paid out of Grants.

- The salaries, honoraria and allowances payable to the Chairperson and members and the administrative expenses, including salaries, allowances and pensions payable to the officers and other employees referred to in section 5, shall be paid out of the grants referred to in section 16.