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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2)(c) in Delhi Police Act, 1978

(c)commits in the presented of such police officer an offence punishable under Sec 97, sub-section (1) of Section 108, clause (a), (b) or (c) of Sec 110 or sub-section (2) of Section 113 in respect of the contravention of any order wade under Section 33 or Section 34;