Kerala High Court
Mohammed Iqbal Kizhakkiniyakath vs Unni Moidu Karuthedath on 1 February, 2021
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SATHISH NINAN
MONDAY, THE 01ST DAY OF FEBRUARY 2021/12TH MAGHA,1942
O.P.(C)No.282 OF 2021
(AGAINST THE ORDER IN OP(ARB) 119/2018 OF
ADDITIONAL DISTRICT COURT - II, MANJERI)
PETITIONER/RESPONDENT:
MOHAMMED IQBAL KIZHAKKINIYAKATH,
AGED 46 YEARS,
S/O.MOHAMMED NAHA KIZHAKKINIYAKATH,
THEKKEPPAD HOUSE,
PARAPPANANGADI P.O.,
TIRURANGADI TALUK,
MALAPPURAM DISTRICT, PIN-676 303.
BY ADVS.
SRI.RENJITH B.MARAR
SMT.LAKSHMI.N.KAIMAL
SHRI.ARUN POOMULLI
SMT.SURABHI SANTHOSH
SHRI.BIJU VIGNESWAR
SHRI.MEERA M.
RESPONDENT/PETITIONER:
UNNI MOIDU KARUTHEDATH,
AGED 47 YEARS,
S/O.MOHAMMED, KARUTHEDATH HOUSE,
VELLOOR, POOKKOTTOOR P.O.,
ERNAD TALUK, MALAPPURAM DISTRICT, PIN-676 517.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(C)No.282 OF 2021
2
JUDGMENT
Learned counsel for the petitioner seeks permission to withdraw the original petition without prejudice to his rights.
Permission granted. Original petition is dismissed as withdrawn.
Sd/-
SATHISH NINAN JUDGE ss O.P.(C)No.282 OF 2021 3 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DEED OF PARTNERSHIP DATED 04.02.2012 ALLEGED TO HAVE BEEN REGISTERED.
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM OF ORIGINAL PETITION IN O.P.(ARB.)NO.119/2018. EXHIBIT P3 TRUE COPY OF THE OBJECTION PREFERRED BY THE PETITIONER IN O.P.(ARB.)NO.119/2018. EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.10.2019 IN O.P. (ARB.)NO.119/2018.
EXHIBIT P5 TRUE COPY OF THE CLAIM PETITION DATED 16.03.2020 PREFERRED BY THE RESPONDENT HEREIN BEFORE THE SOLE ARBITRATOR.