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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Bengal Presidency - Subsection

Section 68(1) in The Calcutta Hackney-Carriage Act, 1919

(1)The bearers of every palanquin registered under this Act shall carry such palanquin to any place which is not more than five miles from the place where the same has been hired, to which they shall be required by the hirer thereof to carry the same.