Himachal Pradesh High Court
Chander Kala vs . M. Sudha Dervi & Anr. on 10 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chander Kala vs. M. Sudha Dervi & Anr.
.
COPC No. 112 of 2023.
10.05.2023 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. B.N. Sharma, Advocate, for the respondents.
Issue notice to respondents.
Sharma, learned Additional Advocate General, waives r Mr. B.N. service of notice on behalf of the respondents and seeks time to file compliance affidavit. Be filed on or before the next date.
List on 24th May, 2023.
(Satyen Vaidya) Judge 10th May, 2023.
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