Section 3(2) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018
(2)The Service shall be deemed to have and have four grades as specified in Schedule I with effect from the 1st day of January, 1996.
