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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(3)(b) in The Punjab Co-operative Societies Rules, 1963

(b)to the purchase or lease for lands or purchase construction or renewal of buildings by a Co-operative Society whose objects according to its bye-laws include such purchase, lease, construction or renewal.