Bombay High Court
Bharti Wd/O Rajesh Tiwari And Others vs Union Of India Thr. General Manager, ... on 10 June, 2022
Author: S.M. Modak
Bench: S. M. Modak
906.FA.409.2022. 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Pursis Stamp No.01/2022
IN
First Appeal No.409/2022
Smt. Bharti wd/o Rajesh Tiwari & Ors.
..Versus..
Union of India through General Manager Central Railway CST Mumbai
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Shri Zoher Shakir, Advocate h/f Ms. M.V. Kohade, Advocate for the Appellants.
Ms. Neerja Choubey, Advocate for the Respondent.
CORAM : S.M. MODAK, J.
DATE : 10th JUNE, 2022.
1. The appellants has filed certain papers along with the pursis. It be supplied to the respondent. Filing of private paper-book is dispensed with.
2. Matter be kept on 13th July, 2022 for final disposal at admission stage.
JUDGE Vijay Signed By:VIJAY KUMAR Signing Date:13.06.2022 18:27