Uttarakhand High Court
Ronia Lingi & Another vs Hnb Garhwal University (Central ... on 3 December, 2014
Author: Alok Singh
Bench: Alok Singh
WPMS No. 2660 of 2014 Hon'ble Alok Singh, J.
Mr. Sharad Sharn1a, Senior Advocate assisted by Ms. Sangeeta Bhardwaj, Advocate for the petitioners.
Mr. Paresh Tripathi, Advocate for respondent Nos. 1 and 2.
Mr. Paresh Tripathi, Advocate for respondent Nos. 1 and 2 has handed over copy of the instructions received by him which is taken on record.
List on 4th December, 2014.
(Alok Singh, J.) Dated 03.12.2014 Shiv