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National Green Tribunal

News Item Titled "Veerangal Odai ... vs Water Resources Department Tamilnadu on 14 May, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.05:

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI


                          (Through Video Conference)


                 Original Application No.140 of 2024 (SZ)


IN THE MATTER OF:


     Tribunal on its own motion SUO MOTU based
     on the News Item in The Times of India
     Chennai edition, Newspaper dt: 09.04.2024,
     under the caption, "Veerangal Odai becomes
     latest target of land sharks".

                                       And

     Water Resources Department,
     Rep., by its Additional Chief Secretary,
     Chennai and Ors.
                                                            ...Respondent(s)

     Date of hearing: 14.05.2024.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


     For Applicant(s):          Suo Motu.


     For Respondent(s):        Dr. D. Shanmuganathan for R1, R2 & R4.
                               Mr. S. Sai Sathya Jith for R3.




                                    Page 1 of 2
                                      ORDER

1. Let notice be issued to the respondents through the Tribunal along with a copy of the newspaper report.

2. The learned counsels Dr. D. Shanmuganathan accepts notice on behalf of Respondents No.1, 2 & 4 and Mr. S. Sai Sathya Jith accepts notice on behalf of Respondent No.3.

3. Post the matter on 30.05.2024. Meanwhile, the respondents are directed to file their respective replies.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.140/2024(SZ) 14th May, 2024. AD.

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