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Patna High Court - Orders

Pathri Devi vs The State Of Bihar & Anr on 22 June, 2012

Author: Shivaji Pandey

Bench: Shivaji Pandey

           Patna High Court Cr.Misc. No.9172 of 2011 (2) dt.22-06-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Criminal Miscellaneous No.9172 of 2011
                        ======================================================
                        Pathri Devi
                                                                             .... .... Petitioner/s
                                                         Versus
                        The State Of Bihar & Anr
                                                                        .... .... Opposite Party/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s     : Mr.
                        For the Opposite Party/s   : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                        ORAL ORDER

2    22-06-2012

The counsel for the opposite party makes a prayer that a copy of the petition be served upon him.

The counsel for the petitioner is directed to serve the copy of the petition to the counsel for the other side.

Let this case be listed after one week, maintaining its position.

(Shivaji Pandey, J) Mahesh/-