Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942 (2)It shall come into force on such date as the [State ] [Substituted by Adaptation of Laws Order, 1950, for 'Provincial.'] Government may, by notification, direct.
