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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6) in The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987

(6)The term of office of, the method of filling casual vacancies among, and the allowances and other remuneration, if any, payable to the members of the Advisory Council shall be such as may be prescribed.