Punjab-Haryana High Court
Mandeep Singh And Ors vs State Of Punjab And Others on 31 July, 2024
Author: Sudeepti Sharma
Bench: Sureshwar Thakur, Sudeepti Sharma
SOS PAP OSo257 ge IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP-22860-2021 (O&M) Reserved on :- 18.07.2024 Pronounced on :- 31.07.2024 Mandeep Singh and Others ....Petitioners Versus State of Punjab and others ...Respondents CORAM : HON'BLE MR. JUSTICE SURESHWAR THAKUR HON'BLE MRS. JUSTICE SUDEEPTI SHARMA Present: Mr. Prince Goyal, Advocate for the petitioners. Mr. Maninder Singh, Sr. DAG, Punjab. Ms. Gursimran Kaur, Advocate for the respondent-NCTE. se 2 2k SUDEEPTI SHARMA, J.
For order see detailed order of even date passed in CWP-15486-2021, titled as 'Harwinder Singh and others Vs. State of Punjab and others'.
(SURESHWAR THAKUR) (SUDEEPTI SHARMA) JUDGE JUDGE July 31, 2024 joyti Whether speaking/non-speaking : Speaking Whether reportable: Yes/No JOYTI RANI 2024.08.09 16:05