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State of Madhya Pradesh - Section

Section 52 in The M.P. Boiler Operation Engineers' Rules, 1968

52. Rules to be in addition to Boiler Attendant's Rules.

- These rules shall be in addition to and not in derogation of the Madhya Pradesh Boiler Attendants' Rules, 1958.Form 'A'[See Rules 27 and 42]Application for examination for Certificate of Proficiency as Boiler Operation Engineer/Application for endorsement of certificateDivision I-Name, etc., of the applicant