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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(zh) in Occupational Safety, Health and Working Conditions Code, 2020

(zh)"major port" means a major port as defined in clause (8) of section 3 of the Indian Ports Act, 1908(15 of 1908);