Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of West Bengal - Section Section 3 in The Cess Act, 1880 3. Repeal of District Road Cess Act, 1871, and Provincial Public Works Act, 1877. - Repealed by Bengal Act 1 of 1939.
