Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] Union of India - Subsection Section 25(1)(b) in The National Security Guard Rules, 1987 (b)If no such date is mentioned, the date on which the order was signed or the date on which the person concerned is relieved from duties, whichever is later.